ANUPINDER SINGH GREWAL

11,686 recorded High Court judgment(s) · 2014–2024

Courts

Disposal nature

Recent judgments

• DINESH v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2024-09-27)
• KAPIL DEV v. STATE OF HARYANA — Punjab & Haryana High Court (2024-09-20)
• AMANDEEP SINGH ALIAS KHAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-09-19)
• AVTAR KRISHAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-09-19)
• PRASHANTH VENKATESH v. STATE OF HARYANA — Punjab & Haryana High Court (2024-08-09)
• ARSHDEEP SINGH ALIAS VICKY v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-08-09)
• SAMUEL MASIH ALIAS ANKIT v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-08-02)
• PARVEEN VENKATESH v. STATE OF HARYANA — Punjab & Haryana High Court (2024-08-02)
• PUNEET BAINS ALIAS MANI v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-07-12)
• ANKIT v. STATE OF HARYANA — Punjab & Haryana High Court (2024-05-17)