ANUP JAIRAM BHAMBHANI, . CHANDRA DHARI SINGH

28 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• PREM PAL v. STATE OF NCT OF DELHI — Delhi High Court (2025-03-28)
• ARGENT FINVEST PVT LTD v. MR. RAKESH KAPOOR & ORS. — Delhi High Court (2025-03-28)
• SH DAYANAND GOCHWAL v. LIEUTENAT GOVERNER OF NATIONAL CAPITAL TERRITORY OF DELHI & ANR. — Delhi High Court (2025-03-27)
• APARNA PURI v. STATE GOVT. OF NCT OF DELHI AND ORS. — Delhi High Court (2025-03-27)
• MOHD. KASIM v. THE NAINITAL BANK LTD & ANR. — Delhi High Court (2025-03-27)
• SAT PAL v. STATE NCT OF DELHI AND ORS — Delhi High Court (2025-03-26)
• CENTRAL BANK OF INDIA v. AMITA KAPOOR & ORS. — Delhi High Court (2025-03-25)
• PROFECTUS CAPITAL PRIVATE LIMITED v. INDER KUMAR ARORA — Delhi High Court (2025-03-25)
• CENTRAL BANK OF INDIA v. AMITA KAPOOR & ORS. — Delhi High Court (2025-03-25)
• DHARMINDER SINGH @ GUGNI v. UNION OF INDIA & ORS. — Delhi High Court (2025-03-25)