ANUP JAIRAM BHAMBHANI

76 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• SHRI PARMINDER SINGH v. KALRA HOSPITAL & ORS — Delhi High Court (2019-07-01)
• JAI SINGH CHAUHAN v. UNION OF INDIA & ORS. — Delhi High Court (2019-05-16)
• GULSHAN KUMAR JUYAL v. UNION OF INDIA & ANR — Delhi High Court (2019-05-13)
• SRI BASAVESHWARA SUGARS LTD v. MINISTRY OF CONSURMER AFFAIRS & ORS — Delhi High Court (2019-05-10)
• DELHI TRANSPORT CORPORATION AND ANR v. RAJ KUMAR — Delhi High Court (2019-05-07)
• MCDONALDS INIDA PRIVATE LIMITED v. UNION OF INDIA & ORS — Delhi High Court (2019-05-03)
• MUKESH KR SHARMA v. OM PRAKASH GAUR — Delhi High Court (2019-05-01)
• UNION OF INDIA & ORS v. M/S APEX METALLOYS PVT LTD — Delhi High Court (2019-04-25)
• M/S ACE INTEGRATED SOLUTIONS LTD v. FOOD CORPORATION OF INDIA & ANR — Delhi High Court (2019-04-25)
• UNION OF INDIA & ORS v. M/S RVG METALS & ALLOYS PVT LTD — Delhi High Court (2019-04-25)