ANUJA PRABHUDESSAI, S.C. DHARMADHIKARI

41 recorded High Court judgment(s) · 2018–2019

Courts

Bombay High Court

N.T.C. LTD. WESTERN REGION v. KAMALA SINGH AND 6 ORS. — Bombay High Court (2019-10-11)
AXIS MUTUAL FUND THROUGH ITS TRUSTEE AXIS MUTUAL FUND TRUSTEE CO. LTD. v. THE STATE OF MAHARASHTRA THROUGH GOVT. PLEADER AND ORS. — Bombay High Court (2019-10-11)
M/S. SHREE SIDDHI VINAYAK ISPAT PVT. LTD AND ORS v. UNION OF INDIA THROUH THE SECRETARY AND ANR — Bombay High Court (2018-08-31)
M/S. AMBEY VAISHNO STEELS PVT. LTD v. UNION OF INDIA THROUGH THE SECRETARY AND ANR — Bombay High Court (2018-08-31)
M/S SHREE BHIMESHWARI ISPAT PVT LTD. v. UNION OF INDIA THROUGH THE SECRETARY AND ANR — Bombay High Court (2018-08-31)
M/S. SHREE SIDDHI VINAYAK ISPAT PVT. LTD AND ORS v. UNION OF INDIA THROUH THE SECRETARY AND ANR — Bombay High Court (2018-08-31)
HARSHADA CHSL AND ANR. v. STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS. — Bombay High Court (2018-08-06)
M/S. SUYOG DEVELOPMENT CORPORATION UNIT 10, THROUGHI ITS PARTNER v. THE STATE OF MAHARASHTRA , THROUGH ITS PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2018-08-06)
SANJEEV RAJARAM CHIMBULKAR v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND 7 ORS — Bombay High Court (2018-08-06)
M/S. SHAH PROMOTERS AND DEVELOPERS THROUGH ITS PARTNER v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2018-08-06)