LexANUJA PRABHUDESSAI, NARESH H. PATIL
356 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 356 |
Disposal nature
| OTHERS DISPOSED OFF | 239 |
| RULE ABSOLUTE | 57 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 25 |
| (unspecified) | 12 |
| DISMISSED | 7 |
| OTHER DISPOSED OFF | 4 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 4 |
| Disposed Off | 3 |
Recent judgments
- UMESH NARAYAN v. POONAM TORADMAL AND ORS — Bombay High Court (2018-04-11)
- M. V. KAMAL XXVI v. THE BOARD OF TRUSTEES OF THE PORT OF MUMBAI AND 2 ORS. — Bombay High Court (2018-04-10)
- HAIER TELECOM (INDIA) PVT. LTD. v. DRIVE INDIA ENTERPRISE SOLUTIONS LTD. — Bombay High Court (2018-04-09)
- KANTA BHALLA AND 3 ORS v. SUPREME CONSTRUCTIONS AND DEVELOPERS PVT. LTD. AND 3 ORS — Bombay High Court (2018-04-05)
- KANTA BHALLA AND 3 ORS. v. SUPREME CONSTRUCTIONS AND DEVELOPERS PVT. LTD. AND 3 ORS. — Bombay High Court (2018-04-05)
- MOHINDER SINGH DUA AND JASBIR DUA v. KAMLA LANDMARC CONSTRUCTION PVT.LTD AND 2 ORS. — Bombay High Court (2018-04-05)
- KANTA BHALLA AND 3 ORS. v. SUPREME CONSTRUCTIONS AND DEVELOPERS PVT.LTD. AND 3 ORS. — Bombay High Court (2018-04-05)
- NARENDRA BHALLA v. SUPREME CONSTRUCTIONS AND DEVELOPERS PVT. LTD. AND 3 ORS — Bombay High Court (2018-04-05)
- NARENDRA BHALL v. SUPREME CONSTRUCTIONS AND DEVELOPERS PVT. LTD. AND 3 ORS — Bombay High Court (2018-04-05)
- AJAY MONGA v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2014-05-09)