LexANUJA PRABHUDESSAI, A.S. OKA
1,227 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1227 |
Disposal nature
| OTHERS DISPOSED OFF | 346 |
| Disposed Off | 265 |
| RULE ABSOLUTE | 121 |
| DISPOSED OFF | 81 |
| Rejected | 68 |
| Dismissed | 53 |
| WITHDRAWN | 41 |
| Rule Made Absolute | 40 |
Recent judgments
- JOINT DISTRICT REGISTRAR CLASS I AND COLLECTOR OF STAMPS, PUNE CITY v. SHRI. MOHAN CHIMANLAL GUJARATHI — Bombay High Court (2019-02-18)
- JOINT DISTRICT REGISTRAR CLASS I AND COLLECTOR OF STAMPS, PUNE CITY v. SHRI. MOHAN CHIMANLAL GUJARATHI — Bombay High Court (2019-02-18)
- DR. SANOTSH SHETTY v. MRS. AMEETA SANTOSH SHETTY — Bombay High Court (2019-01-25)
- GOLDIE SUD v. THE BHUMAPAN ADHIKARI, TAL.INSPECTOR OF LAND RECORDS AND ORS — Bombay High Court (2018-09-05)
- GOLDIE SUD v. THE BHUMAPAN ADHIKARI, TAL.INSPECTOR OF LAND RECORDS AND ORS — Bombay High Court (2018-09-05)
- SMT. RATNABAI ANNA SHETTY AND ORS v. THE STATE OF MAHARASHTRA , THROUGH THE SECRETARY AND ORS. — Bombay High Court (2018-02-13)
- SMT. RATNABAI ANNA SHETTY AND ORS v. THE STATE OF MAHARASHTRA , THROUGH THE SECRETARY AND ORS. — Bombay High Court (2018-02-13)
- GOPAL SONDUR v. SONDUR RAJINI — Bombay High Court (2017-10-13)
- SONDUR RAJINI v. SONDUR GOPAL — Bombay High Court (2017-10-13)
- SHRAVANDAS SUKHRAM KABIR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2017-09-15)