LexANUBHA RAWAT CHOUDHARY, . GAUTAM KUMAR CHOUDHARY
30 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 30 |
Disposal nature
| Dismissed AS Infractous | 30 |
Recent judgments
- THE CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. CHHOTAN MANJHI — Jharkhand High Court (2025-12-06)
- CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. RABINDRA KUMAR — Jharkhand High Court (2025-12-06)
- CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. SMT MANGRI MUNDAIN — Jharkhand High Court (2025-12-06)
- CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. SMT FULESHWARI — Jharkhand High Court (2025-12-06)
- CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. SMT MANKI BAI — Jharkhand High Court (2025-12-06)
- THE CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN - CUM - MANAGING DIRECTOR v. DURYODHAN DHOBI — Jharkhand High Court (2025-12-06)
- CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. SMT NANKI BAI — Jharkhand High Court (2025-12-06)
- CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. SARJU NONIA — Jharkhand High Court (2025-12-06)
- THE CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. SMT BAHATIN BAI — Jharkhand High Court (2025-12-06)
- CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR v. SMT BIPAT RAI — Jharkhand High Court (2025-12-06)