LexANUBHA RAWAT CHOUDHARY
11,684 recorded High Court judgment(s) · 2015–2026
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 11684 |
Disposal nature
| Disposed Off | 3155 |
| Dismissed | 2940 |
| Dismissed as Withdrawn | 1251 |
| Allowed | 953 |
| Dismissed As Not Pressed | 923 |
| Rejected | 865 |
| Bail | 554 |
| Dropped | 319 |
Recent judgments
- BHAKTI MAHTO v. MANAGER MAHTO And ORS — Jharkhand High Court (2026-06-03)
- Mahendra pathak alias Ramkinkar pathak v. URMILA DEVI And ORS — Jharkhand High Court (2026-06-01)
- BADRI MAHTO v. MANO DEVI — Jharkhand High Court (2026-06-01)
- EMPLOYERS IN RELATION TO MANAGEMENT OF GOPINATH COLLIERY OF MUGMA AREA v. THEIR WORKMAN,JANTA SHRAMIK SANGH — Jharkhand High Court (2026-05-26)
- CENTRAL COALFIELDS LIMITED THROUGH ITS C M D v. SOHARAI MANJHI AND ORS — Jharkhand High Court (2026-05-19)
- CENTRAL COALFIELDS LIMITED THROUGH ITS C M D v. PARWATI DEVI AND ANR — Jharkhand High Court (2026-05-19)
- CENTRAL COALFIELDS LIMITED THROUGH ITS C M D v. RAM NANDAN PRASAD AND ORS — Jharkhand High Court (2026-05-19)
- CENTRAL COALFIELDS LIMITED THROUGH ITS C M D v. Govind Marandi — Jharkhand High Court (2026-05-19)
- VISHAL KUMAR PANDEY v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- ATIKUR SHEKH ALIAS ATIKUR RAHMAN ALLIAS ATIKUR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)