ANU SIVARAMAN,VIJAYKUMAR A. PATIL

902 recorded High Court judgment(s) · 2025–2026

Courts

Karnataka High Court

902

DISMISSED	321
DROPPED	238
DISPOSED	167
ALLOWED	58
REJECTED	28
Partly Allowed	27
Dismissal for Non Compliance of Office Objections	21
Dismissed for Non-Prosecution	20

SMT. SARASWATHAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-24)
THE STATE OF KARNATAKA v. SRI. P. MANJUNATHA — Karnataka High Court (2026-04-10)
SMT. MAMATHA P.S. v. SRI. KANTHA RAJU P.S. — Karnataka High Court (2026-04-02)
SRI. NARAYANA SWAMY v. SHRI. SOMANCHI UMA MAJHESWARA RAO — Karnataka High Court (2026-04-02)
SRI RANGASWAMY K N v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-02)
M/S REMCO (BHEL) HOUSE BUILDING CO OPERATIVE SOCIETY LTD v. SRI. GAURAV GUPTA — Karnataka High Court (2026-04-02)
MRS. GHOUSIA KHATOON v. SRI. N. JAYARAM — Karnataka High Court (2026-04-02)
SRI. JOSEPH RAJ v. SRI.G. KUMAR NAIK — Karnataka High Court (2026-04-02)
SRI S CHALUVEGOWDA v. DR RAJENDRA K V — Karnataka High Court (2026-04-02)
SMT HARINI L POOJARY v. ANURADHA K.N. — Karnataka High Court (2026-04-02)