LexANU SIVARAMAN, THOTTATHIL B.RADHAKRISHNAN
668 recorded High Court judgment(s) · 2008–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 668 |
Disposal nature
| DISPOSED OF | 269 |
| DISMISSED | 236 |
| CLOSED | 66 |
| ALLOWED | 46 |
| DISMISSED AS INFRUCTUOUS | 16 |
| DISMISSED AS WITHDRAWN | 12 |
| DISMISSED AS NOT PRESSED | 6 |
| SETTLED | 4 |
Recent judgments
- KERALA STATE HANDLOOR EAVERS CO-OPERATIVE SOCIETY LTD v. BAHULEYAN — Kerala High Court (2017-02-15)
- P.D.JOSEPH v. STATE OF KERALA — Kerala High Court (2017-02-15)
- K.P.JAMEELA v. TAHSILDAR, KOZHIKODE — Kerala High Court (2017-02-15)
- FAZEELA SALIM v. THE JOINT SECRETARY TO THE GOVT.OF INDIA — Kerala High Court (2017-02-15)
- RIVIERA SUITES, A CONCERN OF M/S.SYNTHITE PROPERTIES & INVESTMETS LTD v. INTELLIGENCE OFFICER (IB) — Kerala High Court (2017-02-06)
- ALAVIKUTTY HAJI v. KAMMUKUTTY HAJI — Kerala High Court (2017-02-06)
- ARUN SUNNY v. CHIEF COMMISSIONER OF INCOME TAX — Kerala High Court (2017-02-06)
- JASNA BEEGUM v. G.P VIJAYAKUMAR — Kerala High Court (2017-02-06)
- KERALA FOREST DEVELOPMENT CORPORATION LTD. v. M.K.KRISHNAN — Kerala High Court (2017-02-06)
- JAYARAJ SINGH v. THE STATE OF KERALA — Kerala High Court (2017-02-06)