LexANU SIVARAMAN,TARA VITASTA GANJU
169 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 169 |
Disposal nature
| DISPOSED | 70 |
| DISMISSED | 60 |
| DROPPED | 15 |
| ALLOWED | 10 |
| Dismissed for Non-Prosecution | 5 |
| Partly Allowed | 5 |
| ALLOWED AND REMANDED | 3 |
| Dismissal for Non Compliance of Office Objections | 1 |
Recent judgments
- THE CHIEF OFFICER v. C. SATHYANARAYANA — Karnataka High Court (2026-06-05)
- STATE OF KARNATAKA v. MUNIYAPPA — Karnataka High Court (2026-06-05)
- DR KIRAN K V v. SPECIAL LAND ACQUISITION OFFICER 2 METRO — Karnataka High Court (2026-06-02)
- DR KIRAN K V v. THE SPECIAL LAND ACQUISITION OFFICER 2 — Karnataka High Court (2026-06-02)
- CHIEF ENGINEER (CONSTRUCTIONS) v. SRI SHIVANNA — Karnataka High Court (2026-06-02)
- CHIEF ENGINEER (CONSTRUCTIONS) v. SRI PUTTASWAMY GOWDA — Karnataka High Court (2026-06-02)
- CHIEF ENGINEER (CONSTRUCTIONS) v. SRI CHANDRASHEKARA — Karnataka High Court (2026-06-02)
- DR KIRAN K V v. SEPCIAL LAND ACQUISITON OFFICER 2 METRO — Karnataka High Court (2026-06-02)
- DR KIRAN K V v. THE SPECIAL LAND ACQUISITION OFFICER 2 — Karnataka High Court (2026-06-02)
- THE KARNATAKA LOKAYUKTHA POLICE v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-02)