ANU SIVARAMAN,T.M.NADAF

31 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• SMT KALAMMA v. SRI HR SHIVAJI RAO — Karnataka High Court (2026-04-29)
• AVTEC LIMITED v. PDS LOGISTICS INTERNATIONAL PRIVATE LIMITED — Karnataka High Court (2026-04-29)
• M/S MANGALORE ELECTRICITY SUPPLY COMPANY LIMITED (MESCOM) v. SRI. K. GOPALKRISHNA — Karnataka High Court (2026-04-10)
• AJOY KUMAR PATIL v. DR RAJNEESH GOEL IAS — Karnataka High Court (2026-04-10)
• DR MAMTHA SHRI V v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-10)
• SMT MANJULAMMA N v. NIL — Karnataka High Court (2026-03-18)
• SRI M PRAKASH v. SRI PRAVEEN KUMAR A — Karnataka High Court (2026-03-18)
• MR IRFAN v. STATE OF KARNATAKA — Karnataka High Court (2026-03-06)
• HIGH COURT OF KARNATAKA v. SRI S V SRINIVASA RAO — Karnataka High Court (2026-03-06)
• RAHUL v. THE SECRETARY — Karnataka High Court (2026-03-06)