ANU SIVARAMAN,RAJESH RAI K

558 recorded High Court judgment(s) · 2025–2026

Courts

Karnataka High Court

558

DISMISSED	269
DROPPED	107
DISPOSED	68
Dismissal for Non Compliance of Office Objections	43
Dismissed for Non-Prosecution	27
ALLOWED AND REMANDED	23
ALLOWED	16
Partly Allowed	5

MS. SAIRA BANU v. STATE OF KARNATAKA — Karnataka High Court (2026-02-13)
SMT. VEENA T v. STATE OF KARNATAKA — Karnataka High Court (2025-12-19)
STATE LOAD DISPATCH CENTER, v. NSL SUGARS LIMITED — Karnataka High Court (2025-12-19)
M/S HUBLI ELECTRICITY SUPPLY COMPANY LIMITED v. M/S SPML INFRA LIMITED — Karnataka High Court (2025-12-05)
SRI MUNIRAJA REDDY v. STATE OF KARNATAKA — Karnataka High Court (2025-12-01)
SRI.RADHA KRISHNA REDDY v. SRI.ASWATHA REDDY — Karnataka High Court (2025-12-01)
INITIATING OFFICER UNDER THE PBPT ACT, v. REKHA CHANDRASHEKAR — Karnataka High Court (2025-11-14)
CENTRAL SILK BOARD v. SRI S RAMESHA — Karnataka High Court (2025-11-05)
SHRUTHI G v. CHETHAN K — Karnataka High Court (2025-11-05)
THE STATE OF KARNATAKA v. RAVI U — Karnataka High Court (2025-10-31)