ANU SIVARAMAN, P.N.RAVINDRAN

131 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• CANARA BANK v. IBRAHIM KOYA M.P. — Kerala High Court (2017-09-16)
• K.K.VIJAYAN v. BSNL — Kerala High Court (2017-09-15)
• P.S.SIDHARTHAN v. BABY — Kerala High Court (2017-09-14)
• VIJAYANANDAN v. SANALKUMAR — Kerala High Court (2017-03-30)
• SAFESPRESS PVT LTD v. STATE OF KERALA — Kerala High Court (2017-03-30)
• SAROJINI v. SHYLAJA — Kerala High Court (2017-01-25)
• SUNITHA.C v. UNION OF INDIA — Kerala High Court (2016-07-27)
• SIYA v. RADHAMANI — Kerala High Court (2016-01-28)
• HARIDASAN v. P.K.KRISHNAKUMAR — Kerala High Court (2016-01-25)
• BHARAT PETROLEUM CORPORATION LTD(KOCHI REFINERY) v. PAULOSE — Kerala High Court (2016-01-12)