ANU SIVARAMAN,K.MANMADHA RAO

159 recorded High Court judgment(s) · 2025–2026

Courts

Karnataka High Court

159

DISMISSED	67
DISPOSED	54
ALLOWED	18
ALLOWED AND REMANDED	11
Dismissed for Non-Prosecution	7
Partly Allowed	1
Transfrd to Dharwad(Disposed)	1

MR RAVI K v. MR MAHESH MEDHEKAR — Karnataka High Court (2026-04-28)
MISS ANANYA DEEPKANT AYAREKAR v. THE CHAIRMAN — Karnataka High Court (2026-03-06)
DR. H. NAGANAGOUDA v. THE MANAGING DIRECTOR — Karnataka High Court (2025-12-05)
KANVA EDUCATIONAL TRUST v. THE COMPETENT AUTHORITY — Karnataka High Court (2025-11-06)
REGIONAL DIRECTOR v. THE MANAGEMENT OF BANGALORE TURF CLUB LIMITED — Karnataka High Court (2025-10-10)
SHRI JAIPAKASH KRISHNASWAMY NAIDU v. M/S NORTHERN OPERATING SERVICES PVT LTD — Karnataka High Court (2025-09-26)
THE STATE OF KARNATAKA v. M/S SIDDHARTH INFOTECH PVT LTD., — Karnataka High Court (2025-09-18)
KARNATAKA CO OP MILK PRODUCERS FEDERATION LTD. v. M/S SRI DHANALAKSHMI COTTON AND RICE MILLS PVT LTD — Karnataka High Court (2025-09-18)
M/S CHEERS GARDEN PARADISE BAR AND RESTAURANT, PARTNERSHIP FIRM v. SRI D JAYANNA — Karnataka High Court (2025-09-04)
PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED v. SRI. AJAY BHANDARI — Karnataka High Court (2025-09-04)