ANU SIVARAMAN,G BASAVARAJA

175 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• THE STATE OF KARNATAKA v. MAINUDDIN NABI SAHAB — Karnataka High Court (2025-11-28)
• SRI. L V SHADAKSHARI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-11-28)
• THE KARNATAKA POWER TRANSMISSION CORPORATION LIMITED (KPTCL) v. SRI NAGARAJ B R — Karnataka High Court (2025-01-24)
• STATE OF KARNATAKA v. SRI LOKESH NAIK G T — Karnataka High Court (2024-11-29)
• SMT NAVEENA A B v. STATE OF KARNATAKA — Karnataka High Court (2024-11-29)
• MR H R DHARAM SINGH v. MRS M GAYATHRI — Karnataka High Court (2024-11-29)
• THE FOOD CORPORATION OF INDIA v. FOOD CORPORATION OF INDIA WORKERS UNION — Karnataka High Court (2024-11-15)
• SRI MAHESH KUMAR K J v. THE STATE OF KARNATAKA — Karnataka High Court (2024-10-30)
• JOHN THOMAS v. M/S AUM-I ARTISTES PRIVATE LIMITED — Karnataka High Court (2024-10-25)
• CINEPOLIS INDIA PRIVATE LIMITED v. HILITE REALTORS (INDIA ) LLP — Karnataka High Court (2024-10-25)