ANU SIVARAMAN, . C.PRATHEEP KUMAR

556 recorded High Court judgment(s) · 2016–2024

Courts

Disposal nature

Recent judgments

• DR. MINU SUSAN MATHEW v. DR. GEORGE ABRAHAM — Kerala High Court (2024-03-20)
• PRADEESH v. S.M.SHEEBA RANI — Kerala High Court (2024-03-20)
• SHEENA A. v. RAJEEVAN A. — Kerala High Court (2024-03-19)
• MANIKANDAN MENON v. PRIYA MENON — Kerala High Court (2024-03-19)
• JEENA K K v. ADARSH — Kerala High Court (2024-03-19)
• Bincy Scaria v. Joseph @ Josemon — Kerala High Court (2024-03-19)
• PRIYA MENON v. MANIKANDAN MENON — Kerala High Court (2024-03-19)
• NIVEDYA (MINOR) REPRESENTED BY NEXT FRIEND RAJEEV v. ANOOP VIJAYAKUMAR — Kerala High Court (2024-03-19)
• SUBIN LAL v. STATION HOUSE OFFICER/INSPECTOR OF POLICE — Kerala High Court (2024-03-18)
• NIVYA P.R v. VIPIN K — Kerala High Court (2024-03-18)