ANU SIVARAMAN

20,451 recorded High Court judgment(s) · 1970–2024

Courts

Disposal nature

Recent judgments

• SRI. ANURAG M.S. v. SRI. S.N. GIRISH IAS — Kerala High Court (2024-03-20)
• SRI. AMAL P.M. v. SRI. S.N. GIRISH IAS — Kerala High Court (2024-03-20)
• SRI. ABIN E v. SRI. S.N. GIRISH IAS — Kerala High Court (2024-03-20)
• BENCY JOHNSON v. HARITHA V. KUMAR — Kerala High Court (2024-02-28)
• REJANEESH PAPPACHEN v. DR. SANJEEB PATJOSHI IPS — Kerala High Court (2024-02-28)
• S. SAMUDRA PANDY v. HARITHA V. KUMAR — Kerala High Court (2024-02-28)
• GEORGE MATHEW v. PRASAD.K — Kerala High Court (2024-02-28)
• PRIYA. R v. DR.M.JAYAPRAKASH — Kerala High Court (2024-02-28)
• UNION OF INDIA v. SANTHOSH C NAIR — Kerala High Court (2024-02-28)
• PRABHUDH. S v. MR. TOMIN J. THACHANKARI — Kerala High Court (2024-02-28)