ANU MALHOTRA

2,469 recorded High Court judgment(s) · 2012–2025

Courts

Disposal nature

Recent judgments

• STATE OF NCT OF DELHI v. NARESH KUMAR SHARMA — Delhi High Court (2025-02-19)
• STATE ( GOVT. OF NCT OF DELHI) v. RAJESH — Delhi High Court (2025-02-19)
• SATPAL KHURANA v. BEERWATI — Delhi High Court (2025-02-04)
• LAXMI PUBLICATION PVT LTD v. AJAY KUMAR & ANR — Delhi High Court (2025-01-15)
• ANU AGGARWAL v. MOHIT AGGARWAL & ANR — Delhi High Court (2024-12-18)
• DELHI ADMINISTRATION v. VINOD KUMAR — Delhi High Court (2024-10-28)
• DEVENDRA KUMAR v. THE STATE & ANR — Delhi High Court (2024-09-12)
• SHRI RAKESH GARG v. UNION OF INDIA & ORS — Delhi High Court (2024-08-28)
• SANJAY KHANNA v. UNION OF INDIA & ANR — Delhi High Court (2022-11-25)
• PC KHANNA v. UOI AND ANR — Delhi High Court (2022-11-25)