ANTONY DOMINIC

52 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• KUNJUKUNJU v. STATE OF KERALA — Kerala High Court (2018-05-28)
• M/S.YOUTH VOICE CLUB v. STATE OF KERALA — Kerala High Court (2018-05-28)
• HAMSA v. DESAMANGALAM GRAMA PANCHAYAT — Kerala High Court (2018-05-28)
• DOMINIC SAVIO v. THE REGISTRAR, NATIONAL COMPANY LAW TRIBUNAL — Kerala High Court (2018-05-25)
• M.K.USHA AND ANOTHER v. THE CHAIRMAN, MPEDA AND OTHERS — Kerala High Court (2018-05-25)
• KISHIN LOUNGANI v. UNION OF INDIA — Kerala High Court (2018-05-25)
• SHANAVAS v. SRI.K.MUHAMMED Y SAFFIRULLA — Kerala High Court (2018-05-25)
• MR.SHAJI V.P v. K.T.UNNIKRISHNAN — Kerala High Court (2018-05-25)
• SIVASANKAR K. v. MR. N. VASU — Kerala High Court (2018-05-25)
• FAYIS P v. M.K.SADHIQUE, THE CHIEF EXECUTIVE OFFICER, KERALA WAKF BOARD — Kerala High Court (2018-05-25)