LexANTONY DOMINIC
28,259 recorded High Court judgment(s) · 2006–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 28259 |
Disposal nature
| DISPOSED OF | 20349 |
| DISMISSED | 4580 |
| CLOSED | 1874 |
| DISMISSED AS WITHDRAWN | 456 |
| DISMISSED AS INFRUCTUOUS | 336 |
| ALLOWED | 265 |
| DISMISSED AS NOT PRESSED | 205 |
| DISMISSED FOR DEFAULT | 151 |
Recent judgments
- VRINDA MURUGAN v. AXIS BANK — Kerala High Court (2017-10-31)
- SHRI. SIBI GEORGE v. THE AUTHORISED OFFICER & CHIEF MANAGER — Kerala High Court (2017-10-30)
- CENTURY INTERNATIONAL INSTITUTE OF DENTAL SCIENCE AND RESEARCH CENTRE v. KERALA UNIVERSITY OF HEALTH SCIENCES — Kerala High Court (2017-10-30)
- SREENIVAS P. v. JAYASREE — Kerala High Court (2017-10-30)
- ERNEST RAJ KAUSHIK v. NATIONAL INSTITUTE OF TECHNOLOGY — Kerala High Court (2017-10-30)
- WILSON P.K. v. DHANALXMI BANK — Kerala High Court (2017-10-30)
- DEVI P v. THE AUTHORIZED OFFICER UNDER SARVGAESI ACT, 2002 — Kerala High Court (2017-10-30)
- K.R.SURESHKUMAR v. STATE OF KERALA — Kerala High Court (2017-10-27)
- ADV.P.A.POURAN v. THE STATE OF KERALA — Kerala High Court (2017-10-26)
- CONFEDERATION OF APARTMENT OWNERS ASSOCIATION v. STATE OF KERALA — Kerala High Court (2017-10-26)