LexANSUL
377 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 377 |
Disposal nature
| BAIL GRANTED | 252 |
| BAIL REJECTED | 55 |
| ALLOWED | 42 |
| WITHDRAWN | 17 |
| DISMISSED | 6 |
| DISPOSED | 4 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
Recent judgments
- Shailendra Paswan v. The State of Bihar — Patna High Court (2026-05-27)
- Bhulawan Tiwari @ Mansha Tiwari v. The State of Bihar — Patna High Court (2026-05-27)
- Mahesh Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- Laxman Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- Bhagmati Devi @ Bhagamati Devi v. The State of Bihar — Patna High Court (2026-05-27)
- Ajay Kumar Sinha v. The State of Bihar — Patna High Court (2026-05-27)
- Balmiki Kumar Singh v. The State of Bihar — Patna High Court (2026-05-27)
- Birendra Paswan v. The State of Bihar — Patna High Court (2026-05-27)
- Vinay Kumar Yadav v. The State of Bihar — Patna High Court (2026-05-27)
- PINTU KHALIFA @ VISWARANJAN KUMAR v. The State of Bihar — Patna High Court (2026-05-27)