LexANSHUMAN,. VIPUL M. PANCHOLI
49 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 49 |
Disposal nature
| ALLOWED | 24 |
| DISPOSED | 9 |
| DISMISSED | 6 |
| CONVERTED | 3 |
| DISMISS FOR NON-PROSECUTION | 2 |
| D.F.D. (PRE-EMPTORY) | 2 |
| ABATED | 2 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
Recent judgments
- Lalit Narayan Mithila University v. Indra Nath Jha — Patna High Court (2025-01-20)
- The Vice Chancellor, Patna University v. Binod Kumar singh — Patna High Court (2025-01-09)
- The State of Bihar v. Shailesh Kumar Singh @ Shailesh Kumar — Patna High Court (2025-01-09)
- SUNIL KUMAR GUPTA v. THE STATE OF BIHAR — Patna High Court (2025-01-09)
- SURAJ KUMAR SRIVASTAVA v. THE STATE OF BIHAR — Patna High Court (2025-01-09)
- Pawan Yadav v. The State Of Bihar — Patna High Court (2025-01-08)
- The State of Bihar v. Lalit Narayan Mithila University — Patna High Court (2025-01-08)
- Pushanjit Burman @ Prasenjit Burman @ Prasenjit Verma v. The State Of Bihar — Patna High Court (2025-01-08)
- Balmiki Singh v. The State of Bihar — Patna High Court (2025-01-08)
- Md. Nasim v. The State Of Bihar — Patna High Court (2025-01-07)