LexANSHUMAN,. RAJAN GUPTA
130 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 130 |
Disposal nature
| DISPOSED | 83 |
| WITHDRAWN | 21 |
| DISMISSED | 12 |
| ALLOWED | 10 |
| DISMISS FOR NON-PROSECUTION | 3 |
| PARTLY ALLOWED (DISPOSAL) | 1 |
Recent judgments
- Dhurandhar Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2022-09-12)
- M/s Krishana Veneer, Morsandi v. The State of Bihar — Patna High Court (2022-09-09)
- Munna Kumar v. The State of Bihar — Patna High Court (2022-09-09)
- M/s Jay Bajrang Veneer, Morsandi, v. The State of Bihar — Patna High Court (2022-09-09)
- M/s V.S.K. Veneer and Ply, v. The State of Bihar, — Patna High Court (2022-09-09)
- Rajesh Kumar Singh v. The State of Bihar — Patna High Court (2022-09-09)
- Manoj Prasad v. The State of Bihar — Patna High Court (2022-09-09)
- M/s Vishnu Veneer and Timber Industries v. The State of Bihar — Patna High Court (2022-09-09)
- M/S Uttam Saw Mill v. The State of Bihar — Patna High Court (2022-09-09)
- M/s Sushila Ply and Veneer, v. The State of Bihar, — Patna High Court (2022-09-09)