LexANSHUMAN
16,144 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 16144 |
Disposal nature
| BAIL GRANTED | 6392 |
| DISPOSED | 3496 |
| BAIL REJECTED | 2755 |
| DISMISSED | 1247 |
| WITHDRAWN | 976 |
| ALLOWED | 595 |
| DISMISS FOR NON-PROSECUTION | 269 |
| PARTLY ALLOWED (DISPOSAL) | 156 |
Recent judgments
- Ajay kumar v. The State of Bihar — Patna High Court (2026-06-04)
- Amit Kumar v. The State of Bihar — Patna High Court (2026-06-04)
- Kiran Jha v. The State of Bihar — Patna High Court (2026-06-04)
- BHOLA KUMAR @ BHOLA BHAITHA v. The State of Bihar — Patna High Court (2026-06-04)
- Naresh Manjhi v. The State of Bihar — Patna High Court (2026-06-04)
- Indrajeet Paswan v. The State of Bihar — Patna High Court (2026-06-04)
- Rajo Sharma v. The State of Bihar — Patna High Court (2026-06-04)
- Vishal Sahani @ Vishal Kumar v. The State of Bihar — Patna High Court (2026-06-04)
- Anil Das v. The State of Bihar — Patna High Court (2026-06-04)
- Jhunni Devi v. The State of Bihar — Patna High Court (2026-06-04)