LexANSHUMAN,. ASHWANI KUMAR SINGH
162 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 162 |
Disposal nature
| DISPOSED | 100 |
| D.F.D. FOR NON APPEARANCE | 30 |
| DISMISSED | 23 |
| ALLOWED | 8 |
| WITHDRAWN | 1 |
Recent judgments
- The Buddha Sahakari Grih Nirman Samitee v. Bindeshwari Prasad Singh and Ors — Patna High Court (2022-08-03)
- Smt. Mani Devi v. Bindeshwari Prasad Singh and Ors — Patna High Court (2022-08-03)
- Naushad Azim, v. The Bihar State Sunni Wakf Board, — Patna High Court (2022-08-03)
- Nagrik Adhikar Manch v. The State Of Bihar and Ors — Patna High Court (2022-08-03)
- Rajesh Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2022-08-03)
- Meena Devi, v. The State of Bihar — Patna High Court (2022-07-22)
- ARBIND KUMAR SINGH v. The State of Bihar — Patna High Court (2022-07-19)
- Raju Kumar v. The Regional Director, — Patna High Court (2022-07-19)
- Shakuntala Singh v. The State of Bihar — Patna High Court (2022-07-19)
- Santosh Kant v. The State of Bihar — Patna High Court (2022-07-19)