ANOOP V. MOHTA, KUM. NUTAN D. SARDESSAI

73 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• _ v. THE STATE OF GOA, THR. ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2017-03-24)
• SMT. SUDHA P. KHAUNTE. v. COMMISSIONER OF INCOME TAX. — Bombay High Court (2017-03-23)
• SHRI. GOPAL PRABHU. v. COMMISSIONER OF INCOME TAX. — Bombay High Court (2017-03-23)
• SHRI. RADHESH GUINDE. v. COMMISSIONER OF INCOME TAX. — Bombay High Court (2017-03-23)
• COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE v. SESA GOA LIMITED — Bombay High Court (2017-03-23)
• COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE v. SESA GOA LIMITED — Bombay High Court (2017-03-23)
• COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE v. SESA GOA LIMITED — Bombay High Court (2017-03-23)
• SMT. GAURI DALAL. v. COMMISSIONER OF INCOME TAX. — Bombay High Court (2017-03-23)
• COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE v. SESA GOA LIMITED — Bombay High Court (2017-03-23)
• SHRI SHAILESH GUINDE. v. COMMISSIONER OF INCOME TAX. — Bombay High Court (2017-03-23)