LexANOOP V. MOHTA
140 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 140 |
Disposal nature
| DISPOSED OFF | 62 |
| (unspecified) | 23 |
| Disposed Off | 21 |
| Dismissed | 14 |
| Allowed | 4 |
| JUDGEMENT | 4 |
| ABSOLUTE | 3 |
| WITHDRAWN | 2 |
Recent judgments
- RAMESH PANDURANG KAULGUD v. HINDUSTAN PETROLEUM CORPORATION LTD AND ORS — Bombay High Court (2013-05-10)
- SMT. MARIYAMBAI NURMOHMAD AND ANOTHER v. THE STATE OF MAHARASHTRA AND 4 OTHERS — Bombay High Court (2013-05-10)
- SAMEER H. KAPADIA v. THE ADDL. COLLECTOR (ENCH AND REMOVAL) AND JAWAHAR TRICUMDAS KAPADIA AND ORS. — Bombay High Court (2013-05-10)
- PRAKASH ANANT RAJPUT AND ANOTHER v. THE STATE OF MAHARASHTRA AND 4 OTHERS — Bombay High Court (2013-05-10)
- RAMESH PANDURANG KAULGUD v. HINDUSTAN PETROLEUM CORPORATION LTD AND ORS — Bombay High Court (2013-05-10)
- VIDEOCON TOWER A CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS. v. MUNICIPAL CORPORATION FOR GREATER MUMBAI AND ORS. — Bombay High Court (2013-04-03)
- SAU. PRAJAKTA KISHOR DESAI v. SHRI LAXMAN NARAYAN KOLAMBKAR (SINCE DECEASED) THROUGH HIS LEGAL LRS. — Bombay High Court (2013-04-02)
- SAU. PRAJAKTA KISHOR DESAI v. SHRI LAXMAN NARAYAN KOLAMBKAR (SINCE DECEASED) THROUGH HIS LEGAL LRS. — Bombay High Court (2013-04-02)
- MAYUR PREMJI GALA v. KALPANA MAYUR GALA NEE KALPANA RATANSHI GOGRI AND ORS — Bombay High Court (2013-04-02)
- NABIE JAUHRI v. THE COMMISSIONER - FOOD AND DRUGS DEPARTMENT AND ORS. — Bombay High Court (2013-04-02)