ANOOP KUMAR MENDIRATTA

1,284 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• SANDHYA BINDAL v. MUKESH SHARMA — Delhi High Court (2025-03-03)
• SANDEEP SINGH & ORS. v. COMMISSIONER OF POLICE & ORS. — Delhi High Court (2025-03-03)
• MD YAMEEN v. THE STATE NCT OF DELHI — Delhi High Court (2025-03-03)
• MUKESH KUMAR SINGHAL v. RAJESH KUMAR JAIN — Delhi High Court (2025-02-28)
• MUKESH KUMAR JHA v. STATE OF NCT OF DELHI & ORS. — Delhi High Court (2025-02-28)
• ABDUL HALIM v. STATE (NCT OF DELHI) — Delhi High Court (2025-02-28)
• MR. MANOJ KUMAR CHOUDHARY @ CHOTU v. THE STATE (GOVT. OF NCT OF DELHI) & ANR. — Delhi High Court (2025-02-28)
• RAJINDER SINGH v. STATE GOVT OF NCT OF DELHI & ORS. — Delhi High Court (2025-02-28)
• MOHAMMAD RIZWAN v. STATE OF NCT OF DELHI & ANR. — Delhi High Court (2025-02-27)
• PRAKASH VERMA AND ORS v. THE STATE NCT OF DELHI — Delhi High Court (2025-02-27)