ANOOP KUMAR DHAND
19,837 recorded High Court judgment(s) · 2010–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 19837 |
Disposal nature
| DISPOSED OF | 8840 |
| DISMISSED | 8169 |
| ALLOWED | 2472 |
| WITHDRAWN | 219 |
| PARTLY ALLOWED | 64 |
| PEREMPTORY | 31 |
| INTERM ORDER | 22 |
| COMPROMISED | 9 |
Recent judgments
- DR. FAIYYAZ HUSSAIN S/O MOHD. HUSSAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- MUKESH KUMAR SHARMA SON OF SHRI SHYAM SUNDAR SHARMA, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- GHANSHYAM S/O KISHORE MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SURENDRA @ MANOJ SON OF LATE RAMLAL, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- VAIBHAV S/O RAMAVTAR @ RAMU v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- NARAYAN SINGH SON OF DAAL CHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- DR. FAIYYAZ HUSSAIN S/O MOHD. HUSSAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- RAMGOPAL SON OF SHRI SUKH LAL, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- HARISH KUMAR SAINI SON OF SHRI LEKHRAM SAINI, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- RAJKUMAR CHAUDHARY S/O SHRI DAYANAND CHAUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
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