ANOOP CHITKARA,. SUKHVINDER KAUR

305 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SOHIL v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• DHARMENDER ALIAS BANWARI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• IMRAN v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• SUKHDEV SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• JUNED v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• MANISH KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MANJIT SINGH ALIAS VICKY v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MURSEED KHAN @ MURSALEEM v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-29)
• KASHISH GUPTA v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2026-05-29)
• GAGANDEEP SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-05-27)