ANOOP CHITKARA,. H.S. GREWAL

42 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ASHISH MOHAN GUPTA v. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM-I AND OTHERS — Punjab & Haryana High Court (2026-01-27)
• STATE OF HARYANA v. ASHOK KUMAR — Punjab & Haryana High Court (2025-12-22)
• ASHOK KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2025-12-22)
• RATTAN SINGH v. CENTRAL BUREAU OF INVESTIGATION — Punjab & Haryana High Court (2025-12-16)
• MANOHAR LAL LAGAH v. SHEELA DEVI AND ORS — Punjab & Haryana High Court (2025-11-21)
• UT CHD v. KABUL SINGH — Punjab & Haryana High Court (2025-11-14)
• UT CHD v. KABUL SINGH — Punjab & Haryana High Court (2025-11-14)
• UT CHD v. KABUL SINGH — Punjab & Haryana High Court (2025-11-14)
• UT CHD v. KABUL SINGH ETC — Punjab & Haryana High Court (2025-11-14)
• UT CHD v. KABUL SINGH — Punjab & Haryana High Court (2025-11-14)