ANOOP CHITKARA

1,680 recorded High Court judgment(s) · 2019–2022

Courts

Himachal Pradesh High Court

1680

Disposed Off	1215
(unspecified)	316
Allowed	102
Dismissed	28
Allowed To be withdrawn	8
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	4
Dissmiss For Default/Non-Prosecution	2
DELAY CONDONATED/REJECTED.	2

Ashok Kumar v. STATE OF HP — Himachal Pradesh High Court (2022-11-04)
NARESH v. STATE OF HP — Himachal Pradesh High Court (2021-10-08)
HARI CHAND v. STATE OF HP — Himachal Pradesh High Court (2021-10-08)
OIC v. LEKH RAJ — Himachal Pradesh High Court (2021-10-07)
JASWINDER SINGH v. STATE OF HP — Himachal Pradesh High Court (2021-10-07)
Hoshiyar Singh v. HRTC and Another — Himachal Pradesh High Court (2021-10-07)
RATTAN DASS v. BIMLA AND OTHERS — Himachal Pradesh High Court (2021-10-07)
STATE OF HP v. SURENDER SINGH @ SIKANDER — Himachal Pradesh High Court (2021-10-05)
STATE OF HP v. SARNA DEVI — Himachal Pradesh High Court (2021-10-05)
STATE OF HP v. SARNA DEVI — Himachal Pradesh High Court (2021-10-05)