ANNIE JOHN
789 recorded High Court judgment(s) · 2011–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 789 |
Disposal nature
| ALLOWED | 376 |
| DISMISSED | 142 |
| DISPOSED OF | 135 |
| DISMISSED AS INFRUCTUOUS | 33 |
| DISMISSED AS WITHDRAWN | 31 |
| DISMISSED AS NOT PRESSED | 26 |
| CLOSED | 25 |
| ALLOWED IN PART | 7 |
Recent judgments
- C.C.ALEXANDER v. STATE OF KERALA — Kerala High Court (2019-11-15)
- ULLAS R.S. v. STATE OF KERALA — Kerala High Court (2019-11-14)
- ANEESH v. STATE OF KERALA — Kerala High Court (2019-11-14)
- P.V.PRABHAKARAN v. STATE OF KERALA — Kerala High Court (2019-11-14)
- SIJA @ JISA v. STATE OF KERALA — Kerala High Court (2019-11-14)
- DR.K.P.ABDUL JALEEL v. STATE OF KERALA — Kerala High Court (2019-11-14)
- FEBIN v. STATE OF KERALA — Kerala High Court (2019-11-14)
- SIXON v. STATE OF KERALA — Kerala High Court (2019-11-14)
- M/S.MUTHOOT LEASING AND FINANCE LTD. v. ABEESH — Kerala High Court (2019-11-14)
- JITHESH.C.V v. STATE OF KERALA — Kerala High Court (2019-11-14)
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