LexANJANI KUMAR SHARAN
41,678 recorded High Court judgment(s) · 2019–2025
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 41678 |
Disposal nature
| ALLOWED | 25018 |
| DISMISSED | 6648 |
| WITHDRAWN | 5269 |
| DISPOSED | 2290 |
| PARTLY ALLOWED (DISPOSAL) | 1102 |
| BAIL GRANTED | 823 |
| DISMISS FOR NON-PROSECUTION | 193 |
| D.F.D. FOR NON APPEARANCE | 151 |
Recent judgments
- Arvind Singh v. The State of Bihar — Patna High Court (2025-04-08)
- Sushil Kumar Yadav v. The State Of Bihar, through the Special Vigilance Unit — Patna High Court (2025-04-08)
- Dr. Hu Wei Ping v. The Magadh University, Bodh Gaya, — Patna High Court (2025-04-08)
- Latika Varma @ Latika Verma v. The State of Bihar — Patna High Court (2025-04-08)
- Akhilendra Kumar v. The State of Bihar — Patna High Court (2025-04-08)
- SUNIL AGARWAL v. THE STATE OF BIHAR — Patna High Court (2025-04-08)
- Diwakar Arya v. The Vice Chancellor, — Patna High Court (2025-04-08)
- Jitendra Kumar v. The State of Bihar through Spl. Vigilance Unit, Patna — Patna High Court (2025-04-08)
- Manoj Gupta v. The State of Bihar — Patna High Court (2025-04-08)
- Meena Devi v. The State of Bihar — Patna High Court (2025-04-08)