ANJANI KUMAR SHARAN
26 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 26 |
Disposal nature
| DISPOSED | 25 |
| DISMISSED | 1 |
Recent judgments
- Dhiraj Raut v. The State of Bihar — Patna High Court (2021-01-07)
- Sangeeta Devi v. The State of Bihar — Patna High Court (2021-01-07)
- Shyam Koda v. The State of Bihar — Patna High Court (2021-01-07)
- Baba Saheb Bhim Rao Ambedkar Bihar University and Ors v. Sachidanand Mandal — Patna High Court (2021-01-07)
- Niteesh Kumar v. The State of Bihar — Patna High Court (2021-01-07)
- Raj Kamal Mehta v. The State of Bihar — Patna High Court (2021-01-07)
- Abhimannyu Paul, v. The State of Bihar — Patna High Court (2021-01-07)
- Subroto Basak @ Subroto Bosak, v. The State of Bihar — Patna High Court (2021-01-07)
- Manoj Kumar Tiwary @ Manoj Tiwary v. The State of Bihar — Patna High Court (2021-01-07)
- Sheikh Arif @ Md. Arif v. The State Of Bihar and Ors — Patna High Court (2021-01-07)
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