ANJANI KUMAR MISHRA,VIVEK KUMAR SINGH

1,494 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

1494

Dismissed on merits	852
Disposed off/Decided on merits	289
DISMISSED AS INFRUCTUOUS	116
Dismiss other than merit(DD/Non Prosec./Abated)	95
Consigned to Record	50
Allowed/Partly Allowed on merits	46
DISMISSED AS NOT PRESSED	28
DISMISSED AS WITHDRAWN	18

IRSHAD AHMAD v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-09)
OMVEER SINGH v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2023-11-09)
RAHUL VISHWAKARMA AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-09)
RAJAN JAISWAL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-09)
ANUSKA JAISWAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-09)
NIHAL ARORA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-09)
PAPPU BIND AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-09)
BABLU @ ASHWANI RAJ v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-09)
ASRA KHAN v. STATE OF U.P. AND 12 OTHERS — Allahabad High Court (2023-11-09)
ARCHNA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-09)