ANJANI KUMAR MISHRA,UMESH CHANDRA SHARMA

94 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Dismissed on merits	44
Dismiss other than merit(DD/Non Prosec./Abated)	35
Disposed off/Decided on merits	7
Allowed/Partly Allowed on merits	2
DISMISSED AS NOT PRESSED	2
DISMISSED AS INFRUCTUOUS	2
DISMISSED AS WITHDRAWN	2

AMAN SINGH @ AMAN FAUJI v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-08-21)
GYAN CHANDRA AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)
SANDEEP AND 7 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)
MISHRI LAL AND 6 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)
DINESH AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-21)
ROSHAN BHARTI AND 4 OTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-21)
RAJENDRA SINGH AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-21)
SARIK AND 4 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)
RAMESH CHANDRA KUSHWAHA AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-08-21)
SACHIN JAISWAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-21)