LexANJANI KUMAR MISHRA,SURENDRA SINGH - I
42 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 42 |
Disposal nature
| Dismissed on merits | 27 |
| Consigned to Record | 3 |
| DISMISSED AS WITHDRAWN | 3 |
| Disposed off/Decided on merits | 3 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- OM VEER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-05)
- SUSHIL KUMAR @ SUSHIL KUMAR BIND v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-05)
- BINDU DEVI AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-05)
- CHIROUGI LAL AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-05)
- MEETA SINGH AND 5 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-05)
- SMT. NITESH SARASWAT AND 6 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-05)
- NISHANK VERMA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-05)
- MURTA DEVI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-05)
- NASIR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-05)
- AMIT KUMAR SHARMA AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-05)