LexANJANI KUMAR MISHRA,SHIV SHANKER PRASAD
84 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 84 |
Disposal nature
| Dismissed on merits | 41 |
| Disposed off/Decided on merits | 17 |
| DISMISSED AS INFRUCTUOUS | 9 |
| Consigned to Record | 6 |
| Allowed/Partly Allowed on merits | 3 |
| DISMISSED AS NOT PRESSED | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- SMT. GUNJA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-18)
- DHIRAJ MARKA @ DHIRAJ KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-13)
- BRAJESH KUMAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-13)
- JAI KUMAR @ NEHARU LAL YADAV v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-13)
- RINKU SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-13)
- RAM SAJEEVAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-13)
- RAJU AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-13)
- SUNIL @ SANNI CHAUHAN AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-13)
- DEEPANKAR RAO GAUTAM v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-13)
- SMT. ASIYA KHATOON AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-13)