ANJANI KUMAR MISHRA,SHEKHAR KUMAR YADAV

393 recorded High Court judgment(s) · 2020–2021

Courts

Allahabad High Court

393

Dismissed on merits	295
Disposed off/Decided on merits	80
Dismiss other than merit(DD/Non Prosec./Abated)	17
Allowed/Partly Allowed on merits	1

NANDA @ NAND KISHOREand OTHERS v. STATE OF U.P. — Allahabad High Court (2021-11-15)
BABLU YADAV @ SURENDRA SINGH v. THE STATE OF U.P. — Allahabad High Court (2021-07-19)
MOHIT KUMAR GOYAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-16)
SANJAY BHATI AND 14 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-07-16)
PRAMOD SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-07-16)
AWDHESH KUMAR DWIVEDI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2021-03-22)
KRISHNA PAL SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2021-03-04)
SHASHI KAPOOR RAI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-04)
POOJA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-19)
MUKESH KHURANA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-02-19)