LexANJANI KUMAR MISHRA,SHEKHAR B. SARAF
36 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 36 |
Disposal nature
| Dismissed on merits | 20 |
| DISMISSED AS INFRUCTUOUS | 5 |
| Consigned to Record | 5 |
| Allowed/Partly Allowed on merits | 2 |
| Disposed off/Decided on merits | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- SASHI BHUSHAN PANDEY v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2023-11-17)
- RAMGULAM AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-17)
- SMT. SANJANA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)
- SMT. SUNEETA AND 3 OTHERS v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-11-17)
- REYAZ AHMAD ANSARI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)
- KULDEEP SINGH @ BHOLA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-11-17)
- SOHAIB KHAN (MINOR) v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)
- NAND LAL NISHAD URF NANDA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-17)
- RAKESH CHHOKAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)
- DR C PRASAD @ CHAUTHI PRASAD v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)