LexANJANI KUMAR MISHRA,SAMIT GOPAL
20 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 20 |
Disposal nature
| Disposed off/Decided on merits | 11 |
| Dismissed on merits | 8 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- BALRAM v. STATE OF U P AND 7 OTHERS — Allahabad High Court (2021-03-15)
- RITA MISHRA v. STATE OF U P AND ANOTHER — Allahabad High Court (2021-03-15)
- MANOJ VARSHNEY @ MANOJ KUMAR VERSHNEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-15)
- KAMAR JHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-15)
- GIRISH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-15)
- AKRAM KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-15)
- YADUVENDRA @ JUNGLI FAUJI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-15)
- MANISH KUMAR GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-15)
- MAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-15)
- SMT. SHAKUNTALA DEVI v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-03-15)