LexANJANI KUMAR MISHRA,S.A.H. RIZVI
94 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 94 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 61 |
| Dismissed on merits | 21 |
| Allowed/Partly Allowed on merits | 12 |
Recent judgments
- VIJAY v. STATE OF U.P. — Allahabad High Court (2023-07-17)
- SARVESH v. STATE OF U.P. — Allahabad High Court (2023-07-17)
- ARVIND GOUR v. STATE OF U.P. — Allahabad High Court (2021-12-14)
- RAJESH ALIAS BACHCHAN YADAV v. STATE OF U.P. — Allahabad High Court (2021-12-14)
- BASHDEV RAJBHAR and OTHERS v. STATE OF U.P. — Allahabad High Court (2021-12-14)
- RAMVEER v. STATE OF U.P. — Allahabad High Court (2021-10-29)
- MAHABIR AND OTHERS v. STATE OF U.P — Allahabad High Court (2021-10-29)
- SUNIL v. STATE OF U.P. — Allahabad High Court (2021-10-29)
- RAMESH v. STATE OF U.P. — Allahabad High Court (2021-10-29)
- LAL SINGH and ANOTHER v. STATE OF U.P. — Allahabad High Court (2021-10-29)