ANJANI KUMAR MISHRA,RAJIV GUPTA

81 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

Dismissed on merits	44
Disposed off/Decided on merits	20
Dismiss other than merit(DD/Non Prosec./Abated)	10
Allowed/Partly Allowed on merits	7

SATYA PRAKASH TIWARI v. State of U.P. AND 7 OTHERS — Allahabad High Court (2023-03-27)
PAPPU YADAV and ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-02-10)
SHABBIR and ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-02-10)
NARESH YADAV v. STATE OF U.P. — Allahabad High Court (2023-02-10)
SANJEEV KUMAR RASTOGI v. STATE OF U.P. — Allahabad High Court (2022-12-07)
RAMPRAKASH GUPTA @ PAPPU JHINNA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-11-18)
JOGENDRA SINGH YADAV v. State of U.P. AND ANOTHER — Allahabad High Court (2022-11-18)
HANNU ALIAS SONU ALIAS ABHAI SINGH AND ANR. v. STATE OF U.P. — Allahabad High Court (2022-11-02)
SMT. VINEETA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-10-18)
MAMTA VERMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-10-18)