ANJANI KUMAR MISHRA,PRAKASH PADIA

348 recorded High Court judgment(s) · 2020–2021

Courts

Allahabad High Court

348

Disposed off/Decided on merits	138
Dismiss other than merit(DD/Non Prosec./Abated)	97
Dismissed on merits	95
Allowed/Partly Allowed on merits	18

VIDYUT MAJDOOR KALYAN SAMITI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-18)
EMS INFRACON PVT LTD v. U.P. STATE STATE INDUSTRIAL DEVELOPMENT AUTHORITY AND 6 OTHERS — Allahabad High Court (2021-01-18)
VIPUL TYAGI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-01-11)
VIPUL TYAGI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-01-11)
NAJIA AFRIDI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-01-11)
SMT. BHAWANA CHAUDHARY AND ANR. v. COMMISSIONER, MEERUT DIVIONAL AND 3 ORS. — Allahabad High Court (2020-12-21)
RADHEY SHYAM GUPTA AND 2 ORS. v. State of U.P. AND 2 ORS. — Allahabad High Court (2020-12-21)
PRADEEP KUMAR @ PRADEEP DHAKA v. COMMISSIONER, MEERUT DEVISION AND 3 ORS. — Allahabad High Court (2020-12-21)
SUMIT SINGH v. UNION OF INDIA AND ANOTHER — Allahabad High Court (2020-12-18)
GAON SABHA AUNHA AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-12-18)