ANJANI KUMAR MISHRA,NAND PRABHA SHUKLA

1,115 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

1115

Dismissed on merits	630
Disposed off/Decided on merits	199
Dismiss other than merit(DD/Non Prosec./Abated)	108
DISMISSED AS INFRUCTUOUS	88
DISMISSED AS WITHDRAWN	32
Consigned to Record	24
DISMISSED AS NOT PRESSED	18
Allowed/Partly Allowed on merits	16

VEERPAL SINGH YADAV AND 29 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-09)
LAL CHANDRA GUPTA v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2023-11-09)
RAM KISHOR ARORA (R.K. ARORA) AND 25 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-09-04)
SUDHIR KUMAR GUPTA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-09-04)
KUNTI DEVI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-28)
UMANG TIWARI AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-22)
SRIMATI MAYA DEVI SMARAK SIKSHA SAMITI v. STATE OF UP AND 3 OTHERS — Allahabad High Court (2023-08-22)
M/S N.C.F.D. AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-17)
SUNIL KUMAR RAJAK v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-08-17)
JEETU @ JITENDRA KUMAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-08-17)