ANJANI KUMAR MISHRA,MOHD. AZHAR HUSAIN IDRISI

113 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

113

Dismissed on merits	51
Disposed off/Decided on merits	26
DISMISSED AS INFRUCTUOUS	11
Dismiss other than merit(DD/Non Prosec./Abated)	7
Allowed/Partly Allowed on merits	7
DISMISSED AS NOT PRESSED	6
Consigned to Record	4
DISMISSED AS WITHDRAWN	1

IBNE HASAN AND 4 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-08)
ANEESH AHMED @ MUNNA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-08)
SHOBHIT SINGH @ SHIV KUMAR SINGH AND 4 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-08)
VIJAY SHARMA AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-08)
MANOJ KUMAR AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-08)
ROHIT PRAJAPATI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-08)
KALLO v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2023-12-08)
RAJENDRA PRASAD v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-08)
RAJESH RAM v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-08)
AFSANA KHATOON (MINOR) v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-08)