ANJANI KUMAR MISHRA,GAJENDRA KUMAR

691 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

691

Dismissed on merits	365
Disposed off/Decided on merits	174
DISMISSED AS INFRUCTUOUS	59
DISMISSED AS NOT PRESSED	28
Allowed/Partly Allowed on merits	20
Consigned to Record	20
Dismiss other than merit(DD/Non Prosec./Abated)	16
DISMISSED AS WITHDRAWN	9

PROF. (DR.) R.B. LAL AND 6 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-09)
BINNI LALA @ VINOD KUMAR JAIN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-02)
M/S BALMOKAND FAQIR CHAND v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-03-29)
RAVI ALIAS MANOJ KUMAR YADAV v. THE STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-03-27)
VIJAY KARAN SINGH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-27)
KISHORE KUMAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-27)
SATYA PRAKASH ALIAS PINTU AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-27)
INDRAWATI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-27)
SHIV PRAKASH SARASWAT v. State of U.P. AND 7 OTHERS — Allahabad High Court (2023-03-27)
GYANENDRA ALIAS MALKHAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-03-27)