LexANJANI KUMAR MISHRA,DONADI RAMESH
50 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 50 |
Disposal nature
| Dismissed on merits | 28 |
| DISMISSED AS INFRUCTUOUS | 10 |
| Disposed off/Decided on merits | 5 |
| Allowed/Partly Allowed on merits | 2 |
| DISMISSED AS WITHDRAWN | 2 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
| DISMISSED AS NOT PRESSED | 1 |
| Consigned to Record | 1 |
Recent judgments
- RUCHI AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-26)
- VINOD YADAV AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-26)
- SATTO @ SANTO AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-26)
- PRAVIN KUMAR SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-26)
- TANUJA SINGH @ SACHIN v. STATE OF U.P.AND 2 OTHERS — Allahabad High Court (2023-10-26)
- PRITI SINHA AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-26)
- KAMLESH YADAV AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-26)
- SATISH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-26)
- MOHD. RAFEEQ AND 5 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-26)
- YOGENDRA YADAV AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-10-26)